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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2)(ii) in The Rajasthan State and Subordinate Service (Direct Recruitment by Combined Competitive Examination) Rules, 1962

(ii)Age.- He must have attained the age of 25 years and must not have attained the age of 40 years on the first day of January next following the last date fixed for receipt of applications.