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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(7) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004

(7)The Registrar, if satisfied by reply given by the concerned Sports Association may pass order to file the notice or any call for the records of the Association for further satisfaction of impose disqualifications under the Ordinance.