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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Chattisgarh - Subsection

Section 20(i) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(i)to consider and adopt the annual report, annual accounts and audit report; (j) to accept, on behalf of the university, trusts, bequests, donations and transfer of any movable or immovable property to the university;