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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(b) in The Indian Stamp (Orissa Amendment) Act, 2001

(b)for the words "forty-two rupees fifty paise" appearing in Column (2) of the entry against Clause (o), the words "fifty rupees" shall be substituted; and