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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(5) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(5)The Commission shall have the authority, either on an application made by any interested or affected party or suo motto, to review, revoke, recall, revise, modify, amend or alter any order made or action taken by the Secretary or the Officers of the Commission.