Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act] Union of India - Subsection Section 5(4)(l) in The Ministry of Environment, Forest and Climate Change (l)coordinate implementation of integrated management plans based on wise use principle through various line departments and other concerned agencies;