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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(5) in The U.P. Board of Revenue Subordinate Audit Service Rules, 1978

(5)The syllabus and rules relating to the competitive examination shall be such as are prescribed from time to time by the Commission with the approval of the Government.Note. - The syllabus and rules in force at the commencement of these rules are given in Appendix 'E'.