Punjab-Haryana High Court
The New India Assurance Company Ltd vs Avtar Singh And Ors on 22 April, 2024
Author: Archana Puri
Bench: Archana Puri
Neutral Citation No:=2024:PHHC:055267
2024:PHHC:055267
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Cross Objection-140-2019 (O&M)
Date of Decision: April 22, 2024
The New India Assurance Company Ltd.
...Appellant
VERSUS
Avtar Singh and others
...Respondents
CORAM: HON'BLE MRS. JUSTICE ARCHANA PURI
Present: Ms.Palak Jain, Advocate for
Mr.Gopal Sharma, Advocate
for respondents No.2 to 5/cross objectors.
Mr.Pradeep Kumar, Advocate
for the appellant.
Mr.Surender Kumar, Advocate for
Mr.N.S.Dadwal, Advocate
for respondent No.1(a).
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ARCHANA PURI, J.
For detailed order, see order of even date, passed in FAO-2595- 2017 titled as The New India Assurance Company Ltd. vs. Avtar Singh and others, which shall form part of this order.
(ARCHANA PURI) JUDGE April 22, 2024 Vgulati Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 29-04-2024 20:38:58 :::