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[Cites 1, Cited by 4]

Patna High Court - Orders

Dr. Rajesh Kumar Sinha & Ors vs The Union Of India Through Secretary, ... on 10 March, 2017

Author: Sudhir Singh

Bench: Sudhir Singh

   IN THE HIGH COURT OF JUDICATURE AT PATNA
             Miscellaneous Jurisdiction Case No.686 of 2017
                              Arising out of
              Civil Writ Jurisdiction Case No. 13888 of 2016
======================================================
1. Dr. Rajesh Kumar Sinha, Son of Late V.P. Sinha, Flat No. 404, Siyasan
Palace, Ara Garden Road, Near Jagdeo Path, P.O.-Bihar Veterinary
College, P.S.-Rupaspur, Dist.-Patna-800014.
2. Dr. Prabhash Chandra Pathak, Son of Dr. P. Pathak, resident of Mahavir
Colony, P.O. & P.S.-Beur, Anisabad, Patna-800002.
3. Dr. Nidhi Krishna, C/o Dr. Ajay Krishna, resident of Shri Krishna
Diagnostic centre, Shiv Niketan, M.P. Sinha Road, & P.S.- Kadamkuan,
Patna-800003.
4. Dr. Sanjiv Kumar Sinha. Son of Vijay Kumar Sinha, resident of C/o
A.G.Colony, P.O.-Ashiyana Nagar, P.S.-Shastrinagar, Patna-800025.
5. Dr. Kumar Vikash, Son of Lalan Prasad, resident of A-202, Sree
Apartment (Opposite SBI), Anandpuri, P.O.-Patna GPO, P.S.-S.K. Puri,
Patna-800001.

                                                        .... .... Petitioner/s
                                  Versus
1. The Union of India through Secretary, Ministry of Health & Family
Welfare, Government of India.
2. The State of Bihar, through the Principal Secretary, Health Department,
Government of BIhar, 1st. Floor, Vikas Bhawan Bailey Road, Patna.
3. Mr. R.K. Mahajan, Son of Not Known to the Secretary, Health
Department, Government of Bihar, 1st Floor, Vikas Bhawan, Bailey Road,
Patna.
4. The Indian Medical Council of India, through its Law Officer, Pocket-14,
Sector-8, Dwarka, Phase-1, New Delhi.
5. Dr. G.S. Singh, Son of not Known, Civil Surgeon cum Chief Medical
Officer being the Appropriate Authority U/S 17 of the Pre-Conception and
Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994.
6. Dr. Prabhat Kumar, Son of not Known, the Controller of Examination,
Health Services, Government of Bihar, Patna.
                                                             Opposite parties.
7. Dr. Sanjiv Pandey, Son of Dr. B.D. Pandey, Opp. Circuit House, Pakri,
P.O. & P.S.-Nawada, Ara-802301
8. Dr. Kumari Renu, Wife of Sri Upendra Kumar, resident of Medi Bridge
Diagnostic, Near Sadanand College, Manglasthan, P.O.-Ramchandrapur,
P.S.-Laheri, Biharisharif Nalanda-803101
9. Dr. Umesh Kumar Sinha, Son of Late Dr. Ram, resident of Advance
Ultrasound Centre, Kachhari Road, Bhaisasur P.O. & P.S.-Biharsharif,
Dist.-Nalanda-803101
10. Dr. Binod Kumar Gupta, Son of Late Gauri Lal, resident of Khaviat
Ahmad, Road, Minapur, P.O.-Head P.O., P.S.-Kotwali, Dist.-gaya.
11. Dr. Yashi Sharan Sinha, Son of Late Gopal Sharan Sinha, resident of
Rashmi Ultrasound Central, Sirhia Ghat, P.O.- Head P.O., P.S.-Kotwali,
Gaya-823001
12. Dr. Ranju Jha, Wife of Dr. K.B. jha, resident of Bunglow No.5, Lichi
Bagan Railway Colony, P.O.-Head P.O. P.S.-Mohammadpur,Muzaffarpur.
13. Dr. Ajay Jaiswal Son of dr. Anup Lal Jaiswal resident of Juran Chapra
           Patna High Court MJC No.686 of 2017 (3) dt.10-03-2017

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                       Road No.-1, P.O. + P.S.-Brahampura, Muzaffarpur.
                       14. Dr. Vindeswar Sasi Prasad, Son of Late Mohan Sati Pd. Resident of
                       Andigola Nagar, P.O.-Head P.o., P.S.-Muzaffarpur
                       15. Dr. Mukesh Kumar Son of Sri Shyam Chandra Prasad Kushwaha,
                       resident of Choudhary Campus, Rambagh Road, P.O. + P.S.-Mithanpur,
                       Muzaffarpur.
                                                                            .... .... Respondent/s
                       ======================================================
                       Appearance :
                       For the Petitioner/s    : Mr. Y. V. Giri, Senior Advocate
                                                  Mr. Pranav Kumar, Advocate
                                                  Mr. Ashish Giri, Advocate
                       For the Union of India : Mr. S. D. Sanjay, A.S.G
                                                  Mr. Rajesh Kumar Verma, C.G.C.
                       For the State            : Mr. S.D. Yadav - AAG-9
                       For the MCI              : Mr. Kumar Brijnandan , Advocate
                                                  Mr. Tarees Hameed, Advocate
                       ======================================================
                       CORAM: HONOURABLE THE ACTING CHIEF JUSTICE
                                  And
                                  HONOURABLE MR. JUSTICE SUDHIR SINGH
                       ORAL ORDER
                       (Per: HONOURABLETHE ACTING CHIEF JUSTICE)

3       10-03-2017

Learned counsel for the State states that an Advertisement (Annexure-3) shall be deemed to be withdrawn and that it shall not be necessary for Sonologist to undergo examination as advertised.

In view of the said fact, no further orders are called for.

The MJC petition stands disposed of.




                                                   (Hemant Gupta, ACJ)


Sunil/-                                               (Sudhir Singh, J)

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