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Union of India - Section

Section 19 in The Cable Television Networks Rules, 1994

19. What arrangements have been made/proposed to be made to give wide publicity to CAS scheme in each of the notified areas, as approved by the Authority. (Give full details).

I/We ..................... the applicant(s) **(individual/ company/association of peons/body of individuals) do hereby declare that the above facts are correct in all respects.I/ We hereby undertake to abide by all the conditions/directions/orders that the Central Government or the Authority a lay down/issue for the smooth implementation and operation of CAS scheme in the areas...............................................................Signature of Applicant/Authorised person