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[Cites 0, Cited by 0] [Section 43(4)] [Section 43] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 43(4)(vi) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(vi)Training of the and staff of the Committees and Board and also to Horticulturists.