Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(10) in The Prohibition of Employment as Manual Scavengers and their Rehabilitation Rules, 2013

(10)A copy of such notice referred to in sub-rule (9) shall be sent to the inspector.