Delhi High Court - Orders
Chintels India Ltd vs Bhayana Builders Ltd. & Anr on 27 January, 2025
Author: Rekha Palli
Bench: Rekha Palli
$~45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 98/2023
CHINTELS INDIA LTD. .....Appellant
Through: Mr.Kotla Harshvardhan, Advocate.
versus
BHAYANA BUILDERS LTD. & ANR. .....Respondents
Through: Mr. Kartik Nayar, Advocate.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 27.01.2025 List alongwith FAO(OS) (COMM) No. 271/2022 on 17.04.2025.
REKHA PALLI, J SAURABH BANERJEE, J JANUARY 27, 2025/uk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/01/2025 at 22:20:04