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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(6) in The UTTAR PRADESH POLICE AND FORENSIC SCIENCE UNIVERSITY ACT, 2020

(6)The Finance Officer shall have ace.ess to and may require the production of such records and documents of the University and the furnishing of suchinformation pertaining to its affairs as in his opinion may be necessary for the discharge of his duties