Section 3 in Uttar Pradesh Education Service Selection Commission Act, 2019
3. Establishment of the Commission.
(1)The State Government shall, by notification in the Gazette, and with effect from a date to be specified therein, establish a Commission by the name of the Uttar Pradesh Education Service Selection Commission.(2)The Commission shall be a body corporate.(3)The headquarter of the Commission shall be at Prayagraj.
