Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Rajasthan - Section Section 15 in Rajasthan Goods (Control of Production, Supply, Distribution and Trade and Commerce) Act, 2014 15. Attempts and abetment. - Any person who attempts to contravene, or abets contravention of, any order made under section 5 shall be deemed to have contravene that order.
