Allahabad High Court
Bhel Employees Provident Fund Trust ... vs State Of U.P.Through Prin. Secy. ... on 31 May, 2017
Author: Devendra Kumar Arora
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 17 Case :- MISC. BENCH No. - 10643 of 2010 Petitioner :- Bhel Employees Provident Fund Trust Bhel Ranipur Hardwar Respondent :- State Of U.P.Through Prin. Secy. Finance Deptt. Govt. Of Counsel for Petitioner :- Shishir Jain Counsel for Respondent :- C.S.C.,O.P.Srivastava Hon'ble Dr. Devendra Kumar Arora,J.
Hon'ble Ravindra Nath Mishra-II,J.
1. On the request of learned counsel for opposite party, two weeks and no more time is granted for filing supplementary counter affidavit.
2. List in the second week of July, 2017.
Order Date :- 31.5.2017 Pachhere/-