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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The Local Authorities Pensions And Gratuities Act, 1919

(2)Any pension granted under this Act may be made to take effect from such date subsequent to the 4th day of August, 1914 , and subject to such conditions as the local authority may think fit.