Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(iii) in The U.P. Basic School Teachers (Savings-Cum-Insurance) Rules, 1976 (iii)"Corporation" means the Life Insurance Corporation of India established under the Life Insurance Corporation Act, 1956;
