Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Kerala - Subsection

Section 7(1)(iv) in The Kerala Lifts and Escalators Act, 2013

(iv)that the lift or escalator, as the case may be, can no longer be safely worked for the purpose, for which the licence was granted: