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Delhi High Court - Orders

Staff Selection Commission & Anr vs Lekhpal Singh Rajpoot on 20 January, 2025

Author: C. Hari Shankar

Bench: C. Hari Shankar

                   $~95 & 96
                   *            IN THE HIGH COURT OF DELHI AT NEW DELHI
                   +            W.P.(C) 661/2025, CM APPL. 3280/2025 & CM APPL. 3281/2025
                                STAFF SELECTION COMMISSION & ANR.                                                                  .....Petitioners
                                              Through:

                                                                   versus

                                LEKHPAL SINGH RAJPOOT                                                                             .....Respondent
                                             Through:

                   +            W.P.(C) 662/2025, CM APPL. 3282/2025, CM APPL. 3283/2025
                                STAFF SELECTION COMMISSION & ANR.                                                                  .....Petitioners
                                              Through:

                                                                   versus

                                ATENDRA RAWAT                                                                                     .....Respondent
                                           Through:

                                CORAM:
                                HON'BLE MR. JUSTICE C. HARI SHANKAR
                                HON'BLE MR. JUSTICE AJAY DIGPAUL
                                                                   ORDER

% 20.01.2025 At request of learned Counsel for the petitioner, re-notify on 21 January 2025 as she submits that her Senior, who has to argue the matter, is not well.

C. HARI SHANKAR, J.

AJAY DIGPAUL, J.

JANUARY 20, 2025/ar Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/02/2025 at 22:06:20