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State of Madhya Pradesh - Section

Section 44 in The M.P. Bhumi Vikas Rules, 1984

44. Alley.

- Alley shall be provided in commercial and industrial area except where Authority may relax this requirement or when assured provision is made for service access such as off street loading/unloading and parking consistent with and adequate for the use provided. The width of the alley, where provided shall not be less than 6 metres and no dead end alley shall be permitted unless provided with an adequate turn around facilities.