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Union of India - Section

Section 123 in The Patent Rules, 2003

123. Manner of advertisement of the proposed correction of any error

.-Where the Controller requires a notice of the nature of the proposed correction to be advertised, the request and the nature of the proposed correction shall be published [* * *] [ The words " in the Official Gazette, and in such other manner as the Controller may deem fit" omitted by S.O. 1418(E), dated 28.12.2004 (w.e.f. 1.1.2005).] and the person making the request shall also serve copies of the request and the copies of the document showing the proposed corrections to such persons who, in the opinion of the Controller, may be interested.