Bombay High Court
Harikishan Shankarji Gudipati Alias Dr ... vs Ecl Finance Limited on 19 October, 2018
JSB
Before: Aniruddha M. Chandekar
Prothonotary & Senior Master.
Date: 19th October, 2018
CALLED OUT FOR REJECTION :
51. APPL/98/2017 ) Ms. Radhika Indapurkar, i/b. Shardul Amarchand
CP/570/2016 ) Mangaldas, Advocate for the Appellants.
with )
NMAL/585/2017 ) P.C.: Appellants and/or their Advocates to
APPL/98/2017 ) remove office objections on the Appeal and to get
CP/570/2016 ) the same numbered and/or registered on or before
CA/455/2016 ) 16.11.2018, failing Appeal to stand rejected under
with ) 986 of O.S. Rules for non-compliance of office
CHS/1072/2017 ) objections.
APPL/98/2017 )
CP/570/2016 )
CA/455/2016 )
52. NMAL/6/2017 ) None appeared on behalf of Applicants.
APPL/02/2017 )
CONP/17/2016 ) Mr. Nasir Rizvi, a/w. Mr. Sumit Tiwari, i/b.
S/802/2014 ) Thakore Jariwala & Associates, Advocates for the
) Respondents.
) ) P.C.: Applicants and/or their Advocates to ) remove office objections on the Application and ) to get the same numbered and/or registered on or ) before 16.11.2018, failing Application to stand ) rejected under 986 of O.S. Rules for non- ) compliance of office objections.
57. NMAL/585/2017 ) Ms. Radhika Indapurkar, i/b. Shardul Amarchand APPL/98/2017 ) Mangaldas, Advocate for the Applicants.
CP/570/2016 )
CA/455/2016 ) P.C.: Applicants and/or their Advocates to
with ) remove office objections on the Application and
APPL/98/2017 ) to get the same numbered and/or registered on or
CP/570/2016 ) before 16.11.2018, failing Application to stand
) rejected under 986 of O.S. Rules for non- ) compliance of office objections.
19-10-2018 Prothonotary and Senior Master ::: Uploaded on - 26/10/2018 ::: Downloaded on - 26/10/2018 23:06:35 :::