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[Cites 0, Cited by 0] [Section 28B] [Entire Act]

State of Maharashtra - Subsection

Section 28B(1) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(1)No person shall convene, hold or attend any public meeting within any electoral division within twenty-four hours before the date of commencement of the poll or on the date or dates on which a poll is taken for election in that electoral division.