Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(iv) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(iv)to submit to the Executive Council regulations for the instruction and examination of persons other than those enrolled in the Institute;