Section 18(1)(b) in Rajasthan Civil Services (Pension) Rules, 1996

[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

(b)to cease to draw his pension and refund -

(i)the pension already drawn,

(ii)the value received for the commutation of a part of pension, and

(iii)the amount of retirement gratuity including service gratuity, if any, and count the previous service as qualifying service:

Legal Document View