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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(a) in Bihar Prevention and Control of Agricultural Pests, Diseases and Noxious Weeds Rules, 1955

(a)An appeal under Section 6 or 7 may be preferred in the form of memorandum which shall set forth concisely the grounds of objection to the order appealed against and shall be accompanied by a copy of that order.