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[Cites 0, Cited by 0] [Section 7B(2)] [Section 7B] [Entire Act]

State of Karnataka - Subsection

Section 7B(2)(a) in Karnataka Labour Welfare Fund Act, 1965

(a)for the first three months at twelve percent per annum of the said amount for each complete month after the last date by which he should have paid it according to the notice; and