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State of Andhra Pradesh - Section

Section 4 in Andhra Pradesh Conferment of Pattadari Rights on Shikmidars Rules, 1964

4.

On receipt of the application under Rule 3, the Deputy Collector, after verifying the Shikmidari certificate filed by the Shikmidar, shall declare the Shikmidar as pattadar of the land covered by the Shikmidari certificate and issue a certificate to that effect in Form II and give intimation thereof to the former pattadar of the land.