Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] Union of India - Subsection Section 34(3) in The Indian Nursing Council Regulations (3)The elections shall be conducted by "Secret Ballot." Envelopes containing ballot papers shall be opened by the Secretary personally after the last date for obtaining the votes.
