Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] Union of India - Subsection Section 27(9) in The Oil Mines Regulations, 2017 (9)The manager of every mine shall frequently inspect the mine and maintain a record therein the findings of each of his inspections and also the action taken by him to rectify the defects mentioned, if any.
