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[Cites 0, Cited by 0] [Section 311(1)] [Section 311] [Entire Act]

State of Rajasthan - Subsection

Section 311(1)(a) in Rules of the High Court of Judicature for Rajasthan, 1952

(a)the name, and where the appeal or revision is not on behalf of the State, the address of each appellant or applicant;