Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tripura - Section

Section 128 in Tripura Excise Rules, 1962

128. Saccharometer.

- An approved saccharometor and tables shall be used to ascertain the quantity of worts by relation to gravity.