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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Maharashtra - Subsection

Section 35(3) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(3)The Head of the University school in the subjects shall be the Chairman of theProvided that, if there is no school of the University in that subject, the Chairman shall be nominated by the Vice-Chancellor.