Himachal Pradesh High Court
Ramesh Kumar vs . Hrtc And And Ors. on 21 April, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Ramesh Kumar Vs. HRTC and and ors.
CWPOA No.3116 of 2019 .
21.4.2022 Present: Mr. R.L. Chaudhary and Ms. Divya Chauhan, Advocates, for the petitioner.
Mr. Hemant Thakur, Advocate, vice Mr. Shyam Singh Chauhan, Advocate, for the respondents.
CMPT No.263 of 2022 Taking into consideration the peculiar facts and circumstances of the case and more particularly the fact that the petitioner is on road and facing great hardships to survive, the application for early hearing is allowed. The application stands disposed of.
CWPOA No.3116 of 2019 List for hearing on 5.5.2022.
(Tarlok Singh Chauhan) 21.4.2022 Judge (mamta) ::: Downloaded on - 22/04/2022 20:06:19 :::CIS