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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(2) in Jammu and Kashmir (IPS) Departmental Examination Rules, 2017

(2)He shall not be appointed to a post in the Senior Time Scale of pay, if he is under suspension or disciplinary proceedings are instituted against him, until he is reinstated in service or the disciplinary proceedings are concluded and final orders passed.