Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 12(2)] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(2)(b) in The Maharashtra Medical Practitioners Act, 1961

(b)fees and allowances paid to the members of [the Council] [These words were substituted for the words 'the Board' by Maharashtra 23 of 1982, Section 14(a)(i)], [or a committee [(including a board of studies)] [This portion was inserted by Maharashtra 19 of 1962, Section 3.] thereof or of the appellate authority referred to in sub-section (7) of section 17];