Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Manipur - Subsection Section 14(10) in Manipur Technical University Act, 2016 (10)The Vice-Chancellor shall be entitled to travelling and daily allowance at such rates as may be fixed by the Board.
