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[Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act]

State of Himachal Pradesh - Subsection

Section 6(6)(a) in The Shimla Road Users and Pedestrians (Public Safety and Convenience) Act, 2007

(a)Attested photocopy of the Registration Certificate of the vehicle in proof that the applicant is the owner of the vehicle;