Supreme Court - Daily Orders
Wasudeo vs Manikrao Ramaji Mandlik(D)Thr.Lrs.. on 29 April, 2015
Bench: Anil R. Dave, Jagdish Singh Khehar
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C) NOS.1174-1175 OF 2015
IN
SPECIAL LEAVE PETITION (C) NOS.2207-2208 OF 2014
WASUDEO ... PETITIONER
VS.
MANIKRAO RAMAJI MANDLIK (D) THR.
LRS. & ORS. ... RESPONDENTS
O R D E R
Delay condoned.
We have perused the Review Petitions and record of the Special Leave Petitions and are convinced that the order of which review has been sought does not suffer from any error apparent warranting its reconsideration.
The Review Petitions are, accordingly, dismissed.
..............J. [ANIL R. DAVE] ..............J. [JAGDISH SINGH KHEHAR] New Delhi;
29th April, 2015.
Signature Not Verified Digitally signed by Sarita Purohit Date: 2015.05.02 12:59:03 IST Reason: CHAMBER MATTER SECTION IX S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
R.P.(C)Nos.1174-1175/2015 In SLP(C)Nos.2207-2208/2014 WASUDEO Petitioner(s) VERSUS MANIKRAO RAMAJI MANDLIK(D)THR.LRS.& ORS. Respondent(s) (With appln.(s) for c/delay in filing review petition and office report) Date : 29/04/2015 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The Review Petitions are dismissed in terms of the singed order.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar (Signed order is placed on the file)