Section 33(2)(a) in The Indian Electricity Act, 1910

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Union of India - Subsection

Section 33(2)(a) in The Indian Electricity Act, 1910

(a)as to the cause of any accident affecting the safety of the public, which may have been occasioned by, or in connection with, the generation, transmission, supply or use of energy, or

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Union of India - Subsection

Section 33(2)(a) in The Indian Electricity Act, 1910