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State of Uttar Pradesh - Section

Section 2 in U.P. State Legislature (Member's Emoluments and Pension) Rules, 1981

2. Insertion of new Rule 19-C.

- In the Uttar Pradesh State Legislature (Member's Emoluments and Pension) Rules, 1981 hereinafter referred to as the said rules, after Rule 19-B, the following rule shall be inserted, namely -