Section 2 in The Orissa Weights and Measures (Delhi Repeal) Act, 1958
2. Definition.-
In this Act,-(a)"Orissa Act" means the Orissa Weights and Measures Act, 1943 (Orissa Act 7 of 1943), as extended to Delhi by notification under section 7 of the Delhi Laws Act, 1912 (13 of 1912);(b)"Rajasthan Act" means the Rajasthan Weights and Measures (Enforcement) Act, 1958 (Rajasthan Act 32 of 1958), as extended to the Union territory of Delhi by notification under section 2 of the Union Territories (Laws) Act, 1950 (30 of 1950).
