Section 18(1)(D) in The Orissa Maintenance of Parents and Senior Citizens Rules, 2009

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State of Odisha - Subsection

Section 18(1)(D) in The Orissa Maintenance of Parents and Senior Citizens Rules, 2009

(D)Day-to-day affairs of the old age home shall be managed by a Management Committee which shall be constituted in accordance with orders and guidelines issued by the State Government from time to time, where inmates are also suitably represented on the Committee,

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State of Odisha - Subsection

Section 18(1)(D) in The Orissa Maintenance of Parents and Senior Citizens Rules, 2009