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[Cites 0, Cited by 0] [Section 115C] [Entire Act]

State of Andhra Pradesh - Subsection

Section 115C(d) in Andhra Pradesh Co-Operative Societies Act, 1964

(d)All other expression used in this Chapter but not defined shall have the same meaning respectively assigned to them in Section 2 of the Act, and the rules made thereunder.