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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(2) in The Orissa Registration of Births and Deaths Rules, 2001

(2)In each part of the register, the event shall be numbered serially for each calendar year (the serial number indicated in the legal part of Forms Nos. 2, 3 and 4 should be identical in Form Nos. 11, 12 and 13).