Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Karnataka - Subsection Section 16(1) in Sri Sathya Sai University for Human Excellence Act, 2018 (1)The Pro-chancellor shall be Appointed by the Sponsoring Body who is a person of eminence in the field of Education, Science, Culture or Public Life.
