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State of Haryana - Section

Section 4 in Haryana Council of Homoeopathic System of Medicine Staff Regulations, 1996

4. Number and character of posts.

[Section 14(5)]. - The Service shall comprise the posts shown in Appendix A to these regulations :Provided that the Council may make additions to, or reductions in, the number of such posts or convert the existing posts or upgrade the existing posts or create new posts, with different designations and scales of pay either permanently or temporarily, subject to the previous approval of the State Government.