Supreme Court - Daily Orders
Gujarat State Road Transport ... vs Pravin Kumar Karshanbhai Brahambhatt on 12 January, 2015
Bench: V. Gopala Gowda, R. Banumathi
ITEM NO.19 COURT NO.12 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
96-97/2015
(Arising out of impugned final judgment and order dated 03/09/2014
in LPA No. 326/2011,07/07/2010 in SCA No. 12700/2002,03/09/2014 in
SCA No. 12700/2002 passed by the High Court Of Gujarat At
Ahmedabad)
GUJARAT STATE ROAD TRANSPORT CORPORATION Petitioner(s)
VERSUS
PRAVIN KUMAR KARSHANBHAI BRAHAMBHATT Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 12/01/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. GOPALA GOWDA
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s)
Mr. Nikhil Goel,Adv.
Ms. Naveen Goel, Adv.
Mr. Marsook Bafaki, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner.
The special leave petitions are dismissed on the ground of delay.
(VINOD KR.JHA) (RENU DIWAN) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Vinod Kumar Date: 2015.01.15 10:40:47 IST Reason: