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Supreme Court - Daily Orders

Gujarat State Road Transport ... vs Pravin Kumar Karshanbhai Brahambhatt on 12 January, 2015

Bench: V. Gopala Gowda, R. Banumathi

     ITEM NO.19                            COURT NO.12                  SECTION IX

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......CC                  No(s).
     96-97/2015

     (Arising out of impugned final judgment and order dated 03/09/2014
     in LPA No. 326/2011,07/07/2010 in SCA No. 12700/2002,03/09/2014 in
     SCA No. 12700/2002 passed by the High Court Of Gujarat At
     Ahmedabad)

     GUJARAT STATE ROAD TRANSPORT CORPORATION                           Petitioner(s)

                                                   VERSUS

     PRAVIN               KUMAR   KARSHANBHAI BRAHAMBHATT               Respondent(s)

     (with appln. (s) for c/delay in filing SLP)

     Date : 12/01/2015 These petitions were called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE V. GOPALA GOWDA
                           HON'BLE MRS. JUSTICE R. BANUMATHI

     For Petitioner(s)
                                       Mr. Nikhil Goel,Adv.
                                       Ms. Naveen Goel, Adv.
                                       Mr. Marsook Bafaki, Adv.

     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

Heard learned counsel for the petitioner.

The special leave petitions are dismissed on the ground of delay.

(VINOD KR.JHA) (RENU DIWAN) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Vinod Kumar Date: 2015.01.15 10:40:47 IST Reason: